Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 5 in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006 5. Issue of cash or credit memorandum. - Every dealer shall issue a cash or credit memorandum to a purchaser of bio-fertilizer in the manner prescribed.
