Delhi High Court - Orders
M/S. Godrej & Boyce Manufacturing ... vs South Delhi Municipal Corporation on 10 February, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1161/2016
M/S. GODREJ & BOYCE MANUFACTURING COMPANY
LIMITED ..... Petitioner
Through: Mr. Vikas Tiwari and Mr. Vidit
Agarwal, Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.02.2023
1. The Hon'ble Judge is not holding the Court today.
2. List on 22.08.2023.
BY ORDER (COURT MASTER) FEBRUARY 10, 2023/ms Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:14.02.2023 17:58:30