Madhya Pradesh High Court
Smt. Meena Devi vs Smt. Lali Rai on 24 July, 2019
1 MP-3438-2019 The High Court Of Madhya Pradesh MP-3438-2019 (SMT. MEENA DEVI Vs SMT. LALI RAI) 1 Jabalpur, Dated : 24-07-2019 Mr.Surendra Verma, learned counsel for the petitioner. At the request of learned counsel for the petitioner who wants to pay additional court fees for the second order, list this case case 26.7.2019.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 25/07/2019 11:18:24