Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Meena Kumari Dubey vs State Of U.P. And 4 Others on 27 March, 2023

Author: Ashutosh Srivastava

Bench: Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 3116 of 2021
 

 
Petitioner :- Meena Kumari Dubey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Ashutosh Srivastava,J.
 

As prayed, list on 5.4.2023.

Order Date :- 27.3.2023 Md Faisal