Allahabad High Court
Meena Kumari Dubey vs State Of U.P. And 4 Others on 27 March, 2023
Author: Ashutosh Srivastava
Bench: Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - A No. - 3116 of 2021 Petitioner :- Meena Kumari Dubey Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Seemant Singh Counsel for Respondent :- C.S.C.,Manu Singh Hon'ble Ashutosh Srivastava,J.
As prayed, list on 5.4.2023.
Order Date :- 27.3.2023 Md Faisal