Section 24(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(1)The Board of Management shall consist of the following namely :(a)The Vice-Chancellor;(b)The Registrar;(c)Four persons nominated by the Sponsor. two of which shall from the host state ;(d)Two Deans of the faculties as nominated by the Chancellor;(e)One State Government representation either Secretary Education or Director Education ;(f)One Management Representative nominated by Sponsor;(g)One Women nominated by the Chancellor;
