Patna High Court - Orders
Vishwa Mohan Kumar Sinha vs The State Of Bihar & Ors on 26 September, 2011
Author: Mridula Mishra
Bench: Mridula Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3821 of 2011
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Vishwa Mohan Kumar Sinha
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Sudhir Kumar Jha
For the Respondent/s : Mr. Anjani Kr Sharan Sc9
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CORAM: HONOURABLE JUSTICE SMT. MRIDULA MISHRA
ORAL ORDER
(Per: HONOURABLE JUSTICE SMT. MRIDULA MISHRA)
02/ 26-09-2011Counsel appearing for B.N. Mandal University and the State will file show cause for which four weeks' time is allowed.
Put up this matter on 25th October, 2011, retaining its position.
(Mridula Mishra, J) DKS/