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Patna High Court - Orders

Vishwa Mohan Kumar Sinha vs The State Of Bihar & Ors on 26 September, 2011

Author: Mridula Mishra

Bench: Mridula Mishra

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Miscellaneous Jurisdiction Case No.3821 of 2011
               ======================================================
               Vishwa Mohan Kumar Sinha
                                                                   .... .... Petitioner/s
                                                Versus
               The State Of Bihar & Ors
                                                                  .... .... Respondent/s
               ======================================================
               Appearance :
               For the Petitioner/s    : Mr. Sudhir Kumar Jha
               For the Respondent/s     : Mr. Anjani Kr Sharan Sc9
               ======================================================
               CORAM: HONOURABLE JUSTICE SMT. MRIDULA MISHRA

               ORAL ORDER
               (Per: HONOURABLE JUSTICE SMT. MRIDULA MISHRA)


02/     26-09-2011

Counsel appearing for B.N. Mandal University and the State will file show cause for which four weeks' time is allowed.

Put up this matter on 25th October, 2011, retaining its position.

(Mridula Mishra, J) DKS/