Calcutta High Court (Appellete Side)
Kanhaiya Lal Yadav vs District Primary School Council And ... on 17 September, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
1 17.9.13
W. P. 14860 (W) of 2010 Kanhaiya Lal Yadav
-vs-
District Primary School Council and others Mr. Subhayu Banerjee Mr. Lalratan Mondal ... For the Petitioner Mr. Ram Mohan Pal ... For the State Mr. Subir Sanyal Mr. Ratul Biswas ... For Howrah District Primary School Council List this application for 'Final Hearing' on 12th November, 2013.
Leave is given to the Howrah District Primary School Council to file a supplementary affidavit by 27th September, 2013. Rejoinder by the petitioner may be filed before the date of hearing.
(I. P. Mukerji, J.)