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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in The Aviation Turbine Fuel (Regulation of Marketing) Order, 2001

(vii)"transportation fuels means and includes Aviation Turbine Fuel (ATF), High Speed Diesel (HSD) Motor Spirit(MS) and such other fuels that may be declared to be as such by the Government from time to time.