Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 58 in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 58. [ Tribunal of Arbitration.] Deleted by Gujarat 1 of 1988, Section 18, Schedule, Sr. No. 5.
