Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(55)] [Section 2] [Entire Act] Union of India - Subsection Section 2(55)(ii) in The Companies Act, 2013 (ii)every other person who agrees in writing to become a member of the company and whose name is entered in the register of members of the company;