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Himachal Pradesh High Court

State Of Hp & Others vs Ramesh Chand on 27 April, 2022

Bench: Sabina, Sandeep Sharma

State of HP & others VS Ramesh Chand .

LPA No.93 of 2013 a/w LPA No.116 of 2013 27.04.2022 Present: Mr. Ranjan Sharma, Additional Advocate General, for the appellants in both the appeals.

Ms. Vandna Kumari, Advocate on behalf of Mr. Sanjay Jaswal, Advocate for the respondent in LPA No.93 of 2013.

Mr. Vijay Vir Singh, Advocate on behalf of Mr. Arush Matlotia, Advocate, for the respondent in LPA No.116 of 2013.

Learned Additional Advocate General has submitted that a supplementary affidavit has been filed for placing on record some additional documents.

List after two weeks.

( Sabina ) Judge ( Sandeep Sharma ) Judge April 27, 2022 (VH/PS) ::: Downloaded on - 27/04/2022 20:09:27 :::CIS