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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(5) in New Town Kolkata Planning Area (Building) Rules, 2014

(5)The strip of land should be gifted through a registered deed of conveyance to the Sanctioning Authority and the Sanctioning Authority will be the custodian of the said gifted strip of land.