Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(1)(g) in The Karnataka Preservation Of Trees Act, 1976 (g)Power to insist any person to plant tree or trees of suitable species in adequate numbers on any land owned or occupied by him.