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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(h) in The National Council For Teacher Education Act, 1993

(h)the manner in which the Central Government is to nominate the State representatives in the Executive Committee under clause (i) of sub¬-section (2) of section 19;