Gauhati High Court
Noor Mohammad @ Noor Mohammad Ali vs The State Of Assam And Anr on 22 January, 2025
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010127862024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/1661/2024
NOOR MOHAMMAD @ NOOR MOHAMMAD ALI
S/O CHURHAB ALI
R/O VILL- BHUMKI, PART-I
P.S. SALAKATHI
DIST. KOKRAJHAR, ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP BY THE PP, ASSAM
2:KOHINUR HUSSAIN
S/O LATE JOBBAR HUSSAIN
R/O VILL- SINGIMARI
P.O. AND P.S. FAKIRAGRAM
DIST. KOKRAJHAR
ASSAM
PIN-78334
Advocate for the Petitioner : MR. S U AHMED, MR A HAWARI
Advocate for the Respondent : PP, ASSAM,
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BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
22.01.2025 None appears for the petitioner on call. However, Mr. R.R. Kaushik, learned Additional Public Prosecutor for the State is present.
Case diary is received and the same be retained. List on 28.02.2025.
JUDGE Comparing Assistant