Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 6 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

6. Member-Secretary.

- The affairs of the authorities shall be managed and administered by the respective Member-Secretary.