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State of Punjab - Section

Section 12 in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

12. [ Availability of tickets issued on rail travelling coupons. [Substituted vide Punjab Government Gazette Extra dated 23.12.1981.]

- The period of availability of a ticket shall, having regard to the date on which it is issued, be the same as for ordinary tickets.] [See Punjab Government Gazette Extra dated 23.12.1981 and Punjab Government Gazette Extra dated 5.12.1979.]