Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 171] [Entire Act] Union of India - Section Section 158BH in The Income Tax Act, 1961 158BH. Application of other provisions of this Act. - Save as otherwise provided in this Chapter, all other provisions of this Act shall apply to assessment made under this Chapter.
