Himachal Pradesh High Court
Inder Singh vs . Pritam Singh And Ors. on 24 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Inder Singh vs. Pritam Singh and Ors.
CMP(M) No. 666 of 2017 .
24.08.2022 Present: Mr. Sarvedaman Rathore, Advocate, for the applicant/appellant.
Mr. Sanjay Verma, Advocate, vice counsel for respondent No.1.
Ms. Chetna Thakur, Advocate, vice counsel for respondent No. 2.
Learned counsel for the applicant prays for and is granted a week's time to take steps for the service of respondent No.3. Let steps be taken in accordance with law, thereafter, notice be issued to respondent No.3 returnable within four weeks. List thereafter.
(Chander Bhusan Barowalia) Judge 24th August, 2022 (himani) ::: Downloaded on - 24/08/2022 20:06:12 :::CIS