Madras High Court
M/S.New Look Textiles vs K.R.Nagarajan on 8 September, 2016
Bench: Sanjay Kishan Kaul, R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 08.09.2016 CORAM THE HON'BLE MR.SANJAY KISHAN KAUL, CHIEF JUSTICE and THE HON'BLE MR. JUSTICE R.MAHADEVAN O.S.A.Nos.180 & 181 of 2010 M/s.New Look Textiles, 87/10, Usman Road, T.Nagar, Chennai-600 017 rep. by its Partner, M.Sirajudeen. .. Appellant vs K.R.Nagarajan .. Respondent Appeals filed under Order XXXVI, Rule 9 of Original Side Rules read with Clause 15 of Letters Patent against the order dated 20.04.2010 in O.A.Nos.126 & 127 of 2010 in C.S.No.114 of 2010. For Appellant .. Mr.G.Kalyan Jhabakh For Respondent .. Mr.K.Rajasekaran * * * * * COMMON JUDGMENT
(Judgment of the Court was delivered by The Hon'ble Chief Justice) The interim arrangement has prevailed for the last six years, during which time no endeavour has been made to seek progress in the suit. There is thus no reason to vary the interim arrangement. Needless to say, any observation made in the impugned order would not affect the decision in the suit itself.
2. The appeals are closed. No costs.
(S.K.K., CJ.) (R.M.D.,J.) 08.09.2016 Index : Yes/No Internet : Yes/No bbr To The Sub Assistant Registrar,
Original Side, High Court, Madras.
The Hon'ble Chief Justice and R.Mahadevan, J.
bbr O.S.A.Nos.180 & 181 of 2010 08.09.2016