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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(c) in The Rajasthan Boiler Attendants' Rules, 1954

(c)a treasury challan or such other evidence as the State Government may specify in this behalf in support of payment of the fee specified in these rules for examination at which the applicant wishes to appear;