Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act] Union of India - Subsection Section 36(5b)(g) in The Indian Ports Act, 1908 (g)any other expenditure which may, with the previous sanction of the Government, be incurred in respect of the pilot service.