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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of West Bengal - Subsection

Section 108(2)(c) in The West Bengal Correctional Services Act, 1992

(c)any licence or permit granted or any contract made under the provisions of the said Acts or the rules made thereunder and continuing in force immediately before the commencement of this Act shall not be affected;