Section 28 in University of Heatlh Sciences, Karnal Act, 2016
28. Board of Studies.
- There shall be such Under Graduate Board of Studies in various disciplines of Health Sciences, as may be prescribed by the Statutes. The Post Graduate/Doctoral Board of Studies shall be attached to each Department having Post Graduate Teaching Course. The constitution and powers of the Board of Studies shall be such, as may be prescribed by the Statutes.
