Chattisgarh High Court
L And T General Insurance Company ... vs Durbadal Khamhari 23 Wphc/1/2018 ... on 12 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 65 of 2018
L & T General Ins. Co. Ltd. Versus Durbadal Khamhari & Ors.
12.01.2018 Shri Rohitashva Singh, Advocate for the appellant.
Heard.
Admit.
Issue notice to the respondents as per rules.
Also heard on I.A.No.1, which is an application for grant of interim relief.
Subject to the appellant/Insurance Company depositing 50% of the amount awarded, the execution of remaining part of the award shall remain stayed until further orders.
Sd/-
(P. Sam Koshy) JUDGE Sumit