Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(i) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(i)A family unit shall be entitled to one tenement/site as the case may be, provided they fulfil all the conditions under this scheme.