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[Cites 0, Cited by 0] [Section 301] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 301(1) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(1)On and from the commencement of these regulations, the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements), Regulations 2009 shall stand rescinded.