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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Before rejecting any ballot paper under sub-rule (1), the contesting candidates present shall be allowed a reasonable opportunity to inspect the ballot paper but shall not allow them to handle it or any other ballot paper.