Section 75(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)Where the total amount payable to an intermediary does not exceed Rs. 50, it shall be paid in cash. [The amount of interest on cash payment shall also be paid in cash] [Added by Notification No. 1130/I-A-1699-1953, dated 11.03.1954.].
