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Union of India - Section

Section 9 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

9. Compliance with Quality of Service standards.

(1)All Eligible Service Providers engaged in providing, directly or indirectly, Intelligent Network services shall ensure that there shall be no deterioration in the Quality of Service standards applicable to the underlying bearer network.
(2)The Quality of Service standards specified for voice services or applicable to voice services shall apply to Intelligent Network Services, which includes all circuit switched, or Packet Switched Voice Services.