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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(d) in The Orissa Co-operative Societies Rules, 1965

(d)The voting at the elections shall be by means of secret ballot and polling shall take place simultaneously at such places as may be decided by the Committee having regard to the convenience of the members to exercise their right of voting.