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State of Nagaland - Section

Section 229 in Nagaland Excise Rules

229. Fees for temporary late closing licence.

- The fees for a temporary late closing licence shall be Rs. 20.00 per diem and shall be payable in advance.The hour up to which liquor may be sold under the licence will be stated in the licence and will ordinarily be not later than 1.30 A. M. but a later hour may be fixed with the sanction of the Excise Commissioner.