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Securities Appellate Tribunal

Basant Malpani vs Sebi on 24 June, 2022

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI

                                                                Date : 24.06.2022

                                       Appeal No. 203 of 2019

Shiv Kumar Agarwal                                              ... Appellant

                              Versus

Securities & Exchange Board of India                             ...Respondent


Mr. Vinay Chauhan, Advocate with Mr. K. C. Jacob, Advocate i/b Corporate Law Chambers
India for the Appellant.

Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.


                                       With
                                       Appeal No. 255 of 2019

Madhudevi Agarwal                                               ... Appellant

                              Versus

Securities & Exchange Board of India                             ...Respondent


Mr. Vinay Chauhan, Advocate with Mr. K. C. Jacob, Advocate i/b Corporate Law Chambers
India for the Appellant.

Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.


                                       With
                                       Appeal No. 350 of 2019

Pawankumar Agarwal & Ors.                                       ..... Appellants

                           Versus

Securities and Exchange Board of India                     ... Respondent


Ms. Rajvi Patel, Advocate for the Appellants.

Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.
                                             2




                                  With
                                  Appeal No. 462 of 2019

Sanjay Thakkar                                                  ..... Appellant

                           Versus

Securities and Exchange Board of India                            ... Respondent

Mr. Kunal Katariya, Advocate i/b Mr. Jash Joshi, Advocate for the Appellant.

Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.



                                  With
                                  Appeal No. 101 of 2020

Roselabs Finance Ltd.                                           ..... Appellant

                           Versus

Securities and Exchange Board of India                            ... Respondent

Mr. Zal Andhyarujina, Senior Advocate with Ms. Shruti Sardessai, Mr. Mehul Jain, Mr.
Aniruddha Banerji, Advocates i/b Bharucha & Partners for the Appellant.


Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.


                                  With
                                  Misc. Application No. 609 of 2021
                                  And
                                  Appeal No. 447 of 2021

Basant Malpani                                               .... Appellant

                         Versus

Securities and Exchange Board of India                        ...Respondent



Mr. P. R. Ramesh, Advocate with Ms. Mona Vora, AOR for the Appellant.

Mr. Abhiraj Arora, Advocate with Mr. Shourya Tanay, Advocate i/b ELP for the
Respondent.
                                        3


ORDER :

1. These matters are part heard before the full bench which is not available today. List before the appropriate bench on June 30, 2022.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Justice M. T. Joshi Judicial Member RAJALA Digitally by signed 24.06.2022 KSHMI RAJALAKSHMI NAIR H Date: 2022.06.29 H NAIR 14:35:50 +05'30' PTM