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State of Assam - Section
Section 7 in Assam Education Service Rules, 1982
7.
A candidate for direct recruitment to the service shall be within the following age limits on the first January of the year of the advertisement with candidates belonging to special categories like Scheduled Castes, Scheduled Tribes and any other category as laid down by the Government from time to time :| (i) | Director of Public Instruction | Maximum 50 years |
| (ii) | Principal State Institute of Education | Maximum 40 years. |
| (iii) | Principal Government Law College | Maximum 40 years. |
| (iv) | Dy. D.P.I./Inspector of Schools | Maximum 40 years. |
| (v) | Principal H.T.T.C. | Maximum 40 years. |
| (vi) | Lecturer Government Degree Colleges | Maximum 30 years. |
| (vii) | Assistant Director, Vocational Guidance | Maximum 40 years. |
| (viii) | Assistant Inspector of Schools | Maximum 30 years. |
| (ix) | Lecturers of other Colleges | Maximum 30 years. |
| (x) | Lecturers of SIE/SISE | Maximum 30 years. |