Patna High Court - Orders
Bscc & C Jv vs The State Of Bihar & Ors on 7 January, 2019
Author: Sanjay Priya
Bench: Sanjay Priya
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8720 of 2015
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Bscc & C Jv
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ashok Kr. Singh, Sr. Adv.
For the Mines Deptt. : Mr. Naresh Dikshit, Spl. P.P. Mines
For the State : Mr. Patanjali Rishi, AC to AAG-6
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CORAM: HONOURABLE MR. JUSTICE SANJAY PRIYA
ORAL ORDER
8 07-01-2019Learned counsel for the petitioner and learned Special PP for the Mines are present.
A supplementary affidavit has been filed on behalf of the petitioner.
Learned Special PP Mines prays for time to seek necessary instructions with regard to the statements made in supplementary and, if necessary, he will file necessary reply to the aforesaid statements made in the supplementary affidavit.
With consent of parties, put up this case after four weeks i.e. on 04.02.2019.
(Sanjay Priya, J) shyambihari/-
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