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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(1) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(1)Subject to the provisions of the Act, the Rules and the Scheme, the Board shall administer the fund and implement the Act, Rules and the Scheme.