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[Cites 0, Cited by 23] [Entire Act]

State of Maharashtra - Section

Section 17 in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

17. Publication of order.

- Every order passed under sections 12, 13, 14 or 15 shall be final, and shall be caused to be published by the Industrial Court in the prescribed manner.