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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(i) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(i)to evaluate and assess the use of grants by the University departments, post-graduate centres, colleges and recognized institutions in respect of development projects and send the report to the Academic Council;