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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(j) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(j)to allocate and transfer either by way of sale or lease or otherwise alienate the developed plots of land situated within the industrial area to any person or body of persons or any company or any industrial undertaking for industrial commercial or residential purposes subject to such terms and conditions as may be imposed;