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State of Haryana - Section
Section 81 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
81. Residential building for more than two families and commercial buildings [Sections 8(2) and 25(2)(f)].
- The minimum width of any lobby, corridor, passage or a balcony in a residential building for more two families and a commercial building shall be as given below :-| (a) Number of users up to 10 | ... | 3'-0" |
| (b) Number of users from 11 to 20 | ... | 3'-6" |
| (c) Number of users from 21 to 100 | ... | 4'-0" |
| (d) Increase 1" for every additional 15 persons until amaximum of 8' is reached |