Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 3 in The Integrated Goods and Services Tax Act, 2017 3. Appointment of officers. - The Board may appoint such central tax officers as it thinks fit for exercising the powers under this Act.
