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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(c) in Himachal Pradesh Co-Operative Societies Act, 1968

(c)to investigate all claims against the society and subject to the provisions of this Act, to decide questions of priority arising between claimants;