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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)contributions and grants, if any made by the Central or the State Government including grants-in-aid from the Consolidated Fund of the State based on the recommendation of the State Finance Commission constituted under this Act;