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State of Odisha - Section

Section 19 in The Orissa Industries Service Rules, 1985

19.

Where an efficiency bar has been prescribed in the time scale, the increment next above the bar shall not be allowed to an officer without specific sanction of Government allowing him to cross the said bar :Provided that an officer whose initial pay is fixed at a stage above an efficiency bar or bars shall be deemed to have been allowed to cross such bar or bars.