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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(b) in The Coimbatore City Municipal Corporation Service Rules, 1987

(b)Subject to the provisions of sub-rule (a), member of the service in any class or category may be promoted from the said class or category even though he may not have completed his probation therein.