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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(5) in The Registration Act, 1977 (1920 A.D.)

(5)Index No. IV shall contain the names and additions of all persons executing and of all persons claiming under every [document of which a true copy is filed] [Substituted by Act No. XIII of 2011, dated 25th April, 2011.] in Book No. 4.