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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(2) in Bihar Inland Vessels Rules, 2013

(2)Every application for examination shall be filled and submitted in Form No-20 appended to these rules. The application so filled shall be received at the examination centre, before the date fixed for examination and shall be accompanied by-
(a)attested copy of all the testimonials of both practical and theoretical experience of the candidate;
(b)testimonials of good character from the employer,
(c)receipt or challan showing that the amount of fee prescribed hereunder for such examination at which the candidate wishes to appear has been paid;
(d)any certificate granted to the applicant under these rules;
(e)two copies of recent bust photograph bearing the signature or thumb impression of the application on the back;
(f)authentic proof of age;