Patna High Court - Orders
Mirza Ghalib T. T. College & Ors vs The State Of Bihar & Ors on 17 October, 2016
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17664 of 2015
======================================================
Mirza Ghalib T. T. College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.635 of 2016
======================================================
Shri Bhagwat Prasad Singh Memorial B.ed. College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9634 of 2016
======================================================
Chaurasia Raj Kishore College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9678 of 2016
======================================================
Bihar College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9764 of 2016
======================================================
S. M. Shoaib Hashmi Educational & Welfare Trust Grup Of Institutions ( B.
Ed. ) Pakariya
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4665 of 2016
======================================================
Vidya Niketan Teachers Training College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
2/9
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9922 of 2016
======================================================
Adwaita Mission Training College & Anr
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.10039 of 2016
======================================================
Veerayatan B. Ed. College
.... .... Petitioner/s
Versus
The Chancelor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9956 of 2016
======================================================
Tapindu Institute Of Higher Studies & Anr
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9175 of 2016
======================================================
Swadeshi College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8216 of 2016
======================================================
St. Josephs Mishri Singh Vishwamohinee Memorial Teachers Training
College
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8536 of 2016
======================================================
Ramadhar Singh Teachers Training College
.... .... Petitioner/s
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
3/9
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8942 of 2016
======================================================
Katihar Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8954 of 2016
======================================================
M. P. College Of Education & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9033 of 2016
======================================================
Seemanchal Minority B. Ed. College & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9174 of 2016
======================================================
East N West Teachers Training College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.9604 of 2016
======================================================
Dr. S. P. Singh College Of Teacher Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2957 of 2016
======================================================
Nezamia College Of Education
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
4/9
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3425 of 2016
======================================================
Radhey Shyam Teachers Training College
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.6756 of 2016
======================================================
Teachers Training College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7074 of 2016
======================================================
Dr. (prof.) Anwar Halim Anwar
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7222 of 2016
======================================================
Bihar State Minority Education College Association & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.6895 of 2016
======================================================
Basundhara Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8396 of 2016
======================================================
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
5/9
Fakhruddin Ali Ahmad Teachers Training College & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7815 of 2016
======================================================
Dr. Zakir Hussain Teachers Training College & Anr
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7581 of 2016
======================================================
Baikunth Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar Raj Bhawan Patna & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.7584 of 2016
======================================================
Rajendra Kishori B. Ed College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar Raj Bhawan Patna & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8545 of 2016
======================================================
Rameshwar Laxmi Mahto Teachers Training College
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.8417 of 2016
======================================================
Shyam School Of Education Begusarai
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.824 of 2016
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
6/9
======================================================
National Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The University of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3154 of 2016
======================================================
Trident B. Ed. College & Ors
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3087 of 2016
======================================================
Mahabodhi Teachers Training College
.... .... Petitioner/s
Versus
The Chancellor of The Universities of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.2921 of 2016
======================================================
S. A. College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.3991 of 2016
======================================================
St. Xaviers College Of Education
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4070 of 2016
======================================================
St. Xaviers College Of Education
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
7/9
Civil Writ Jurisdiction Case No.2979 of 2016
======================================================
Al Momin College Of Education
.... .... Petitioner/s
Versus
The Chancellor of The Universities & Ors
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.17664 of 2015)
For the Petitioner/s : Mr. Rajeev Kumar Singh
For the Respondent/s : Mr. Aag2-D.K. Sinha
(In CWJC No.635 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.9634 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Pushkar Narain Shahi (Aag10)
(In CWJC No.9678 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.9764 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Devendra Kr. Sinha- Aag2
(In CWJC No.4665 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Arif Raza
(In CWJC No.9922 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore(Paag)
(In CWJC No.10039 of 2016)
For the Petitioner/s : Mr. Alok Kumar Sinha
For the Respondent/s : Mr. Aag11- Ashok Kumar Kesari
(In CWJC No.9956 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Pushkar Narain Shahi- Aag10
(In CWJC No.9175 of 2016)
For the Petitioner/s : Mr. Nikhil Kumar Agrawal
For the Respondent/s : Mr. Din Bandhu Singh- Gp9
(In CWJC No.8216 of 2016)
For the Petitioner/s : Mr. Dharmeshwar Mishra
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.8536 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.8942 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Aag5- Prabhat Kumar Verma
(In CWJC No.8954 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Devendra Kr. Sinha- Aag2
(In CWJC No.9033 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
8/9
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.9174 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Ashok Priyadarshi- Ga4
(In CWJC No.9604 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Anjani Kumar (Aag6)
(In CWJC No.2957 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.3425 of 2016)
For the Petitioner/s : Mr. Yashraj Bardhan
For the Respondent/s : Mr. Lalit Kishore- Paag
(In CWJC No.6756 of 2016)
For the Petitioner/s : Mr. Manoj Kumar Singh
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.7074 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In CWJC No.7222 of 2016)
For the Petitioner/s : Mr. Jagnnath Singh
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.6895 of 2016)
For the Petitioner/s : Mr. Raj Kamal
For the Respondent/s : Mr. Prasoon Sinha (Ga2)
(In CWJC No.8396 of 2016)
For the Petitioner/s : Mr. Karuna Nath Sahay
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.7815 of 2016)
For the Petitioner/s : Mr. Dharmeshwar Mishra
For the Respondent/s : Mr. Aag2- D.K.Sinha
(In CWJC No.7581 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.7584 of 2016)
For the Petitioner/s : Mr. Prashant Kumar
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.8545 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar Srivastava
For the Respondent/s : Mr. Pushkar Narain Shahi- Aag10
(In CWJC No.8417 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar Srivastava
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.824 of 2016)
For the Petitioner/s : Mr. Santosh Kumar Mishra
For the Respondent/s : Mr. Lalit Kishore- Paag
(In CWJC No.3154 of 2016)
For the Petitioner/s : Mr. Pranav Kumar
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.3087 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Lalit Kishore (Paag)
(In CWJC No.2921 of 2016)
Patna High Court CWJC No.17664 of 2015 (17) dt.17-10-2016
9/9
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Aag10- P.N.Shahi
(In CWJC No.3991 of 2016)
For the Petitioner/s : Mr. K.M.Joseph
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.4070 of 2016)
For the Petitioner/s : Mr. K.M.Joseph
For the Respondent/s : Mr. P.N. Shahi- Aag10
(In CWJC No.2979 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Aag6- Anjani Kumar
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
CAV ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
17 17-10-2016Upon perusing the records, in the light of the submissions, which have been made on behalf of the petitioners, and the respondents, we are of the view that some clarification is required to be obtained from the learned Counsel for the parties concerned so that a correct and effective decision can be taken in these matters.
With the above end in view, we release these applications from C.A.V. and direct the Registry to list these matters for further hearing, under the heading, "To Be Mentioned", on 18th of October, 2016.
(I.A. Ansari,CJ) (Chakradhari Sharan Singh, J) Mkr./-
U