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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Odisha - Subsection

Section 172(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)are constructed upright of adequate strength and are made of straight-grained wood, free from defects and having the grain of such wood, free from defects and having the grain of such wood running lengthwise;