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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Irrigation (Construction and Maintenance of Water Courses) Act, 1965

16. Repeal.

- The provisions of Sections 13 to 18 (both inclusive) of the Andhra Pradesh (Telangana Area) Irrigation Act, 1357 F (Act XXIV of 1357 F) are hereby repealed.